Bombay High Court
Shri Pepsi @ Pepsing @ Pushpendrasing ... vs The State Of Maharashtra And Anr on 5 February, 2020
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
927.BA.135.2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
927 BAIL APPLICATION NO.135 OF 2020
SHRI PEPSI @ PEPSING @ PUSHPENDRASING KISHORESING @
BHAVARSING BALAVAT
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Mr. Sant Kishor C.
APP for Respondent/State: G.L. Deshpande
...
CORAM : MANGESH S. PATIL, J.
DATE : . 05.02.2020 PER COURT :
Issue notice to the respondent. Learned APP waives service of notice for the respondent and seeks time. Stand over to 21.02.2020.
(MANGESH S. PATIL, J.) habeeb 1/1 ::: Uploaded on - 06/02/2020 ::: Downloaded on - 07/02/2020 03:14:17 :::