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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(xiii) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(xiii)[ one post-graduate student] [Sub-item (xiii) substituted by W.B. Act 9 of 1982.] [or student at doctoral level (Doctor of philosophy)] [Words inserted by W.B. Act 21 of 1996] elected jointly by such students as are members of the Court from amongst themselves;