Section 2(1)(y) in Sashastra Seema Bal Act, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(y)"unit" includes–

(i)any body of officers and other members of the Force for which a separate authorised establishment exists;

(ii)any separate body of persons subject to this Act employed on any service and not attached to a unit as aforesaid;

(iii)any other separate body of persons composed wholly or partly of persons subject to this Act and specified as a unit by the Central Government.

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