Madhya Pradesh High Court
Manoj Choudhary vs The State Of Madhya Pradesh on 19 June, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12628 of 2023 (MANOJ CHOUDHARY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-06-2023 As prayed by Shri Sarthak Nema - Advocate for the petitioners, list this case on 20.06.2023.
(NANDITA DUBEY) JUDGE Vin** Signature Not Verified Signed by: VINOD SHARMA Signing time: 6/21/2023 10:43:17 AM