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Madhya Pradesh High Court

Manoj Choudhary vs The State Of Madhya Pradesh on 19 June, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12628 of 2023 (MANOJ CHOUDHARY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-06-2023 As prayed by Shri Sarthak Nema - Advocate for the petitioners, list this case on 20.06.2023.

(NANDITA DUBEY) JUDGE Vin** Signature Not Verified Signed by: VINOD SHARMA Signing time: 6/21/2023 10:43:17 AM