Calcutta High Court
Regional Provident Fund Commissioner vs Samnuggur Jute Factory & Anr on 7 March, 2014
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
CA No. 136 of 2007
with
CP No. 128 of 1989
CA No. 488 of 2006
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
REGIONAL PROVIDENT FUND COMMISSIONER,WEST BENGAL Petitioner
Versus
SAMNUGGUR JUTE FACTORY & ANR. Respondents
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE Date : 7th March, 2014.
For Respondent No. 2 : .Mr. Susanta Dutta, Advocate The Court : No one appears on behalf of the petitioner. Learned counsel for the respondent no. 2 is present. This matter shall be heard on 14.3.2014. Let the Advocate-on-record of the respondent no. 2 inform the Advocate-on-record for the petitioner, Regional Provident Fund Commissioner that the matter shall be taken up for hearing on 14.3.2014.
(ANIRUDDHA BOSE, J.) msen