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Chattisgarh High Court

Mrigendra Singhdev vs State Of Chhattisgarh on 3 January, 2023

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet

                              WPC No. 5535 of 2022
             Mrigendra Singhdev -Versus- State of Chhattisgarh & others




03/01/2023

Mr. Rahul Jha, Govt. Advocate for the State.

None appears for the petitioner when the matter is called even in the second round.

List this case after two weeks as a fresh matter.

Sd/-

(P. Sam Koshy) JUDGE Ved