Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(1)(n) in Gujarat District Mineral Foundation Rules, 2016 (n)"Gram Sabha" will have the same meaning as has been assigned to it in clause (b) of Article 243 of the Constitution of India;