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Punjab-Haryana High Court

Shalindro Devi vs State Of Haryana And Others on 28 July, 2011

Author: Ajai Lamba

Bench: Ajai Lamba

 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                      *****

                                             CRM No.M-22589 of 2011 (O & M)
                                                   Date of decision : 28.7.2011

Shalindro Devi                                                   ........Petitioner

                                       Vs.

State of Haryana and others                                    ......Respondents


CORAM : HON'BLE MR. JUSTICE AJAI LAMBA

Present:- Mr.G.D.Goel, Advocate, for
          Mr.Raj Sharma, Advocate, for the petitioner

            ---

AJAI LAMBA, J (Oral) :

Learned counsel for the petitioner wants to withdraw the petition, at this stage.

Dismissed as withdrawn.

(AJAI LAMBA) JUDGE 28.7.2011 akm