Punjab-Haryana High Court
Shalindro Devi vs State Of Haryana And Others on 28 July, 2011
Author: Ajai Lamba
Bench: Ajai Lamba
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
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CRM No.M-22589 of 2011 (O & M)
Date of decision : 28.7.2011
Shalindro Devi ........Petitioner
Vs.
State of Haryana and others ......Respondents
CORAM : HON'BLE MR. JUSTICE AJAI LAMBA
Present:- Mr.G.D.Goel, Advocate, for
Mr.Raj Sharma, Advocate, for the petitioner
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AJAI LAMBA, J (Oral) :
Learned counsel for the petitioner wants to withdraw the petition, at this stage.
Dismissed as withdrawn.
(AJAI LAMBA) JUDGE 28.7.2011 akm