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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Himachal Pradesh - Subsection

Section 47(2)(i) in Himachal Pradesh Homoeopathic Practitioners Act, 1979

(i)he has been given notice to appear before the prescribed authority and to show cause why he should not be so named; and