Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115F] [Entire Act] State of Gujarat - Subsection Section 115F(d) in The Gujarat Co-Operative Societies Act, 1961 (d)action to recover loans given by the bank is taken within one year from the date when repayment of the same has become due;
