Supreme Court - Daily Orders
New Okhla Industrial Development ... vs Harnand Singh (Deceased) on 12 May, 2023
Author: Surya Kant
Bench: Surya Kant
1
ITEM NO.31 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).16774-16775/2021
(Arising out of impugned final judgment and order dated 08-02-2021
in FAD No.26/2021 22-07-2021 in CMRA No.130/2021 passed by the High
Court of Judicature at Allahabad)
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
HARNAND SINGH (DECEASED) Respondent(s)
IA No. 136489/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 136491/2021 - EXEMPTION FROM FILING O.T. IA No. 65237/2022 - EXEMPTION FROM FILING O.T. IA No. 65235/2022 - STAY APPLICATION) WITH Diary No(s). 32068/2019 (XI) (FOR ADMISSION and I.R. and IA No.155936/2019-CONDONATION OF DELAY IN FILING and IA No.155938/2019-APPLICATION FOR SUBSTITUTION and IA No.155937/2019-EXEMPTION FROM FILING O.T. IA No. 155938/2019 - APPLICATION FOR SUBSTITUTION IA No. 155936/2019 - CONDONATION OF DELAY IN FILING IA No. 155937/2019 - EXEMPTION FROM FILING O.T. IA No. 171262/2019 - EXEMPTION FROM FILING O.T. IA No. 171261/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 17010/2018 (XI) ([LIST ALONGWITH THE RECORDS OF C.A.NOS. 18620-18623/2017 @ SLP(C) NO. 12779-12782/2016] IA No. 146422/2019 - APPLICATION FOR SUBSTITUTION IA No. 146418/2019 - CONDONATION OF DELAY IN FILING IA No. 146424/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 146420/2019 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 146430/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 195408/2019 - EXEMPTION FROM FILING O.T. IA No. 146429/2019 - EXEMPTION FROM FILING O.T. IA No. 195405/2019 - PERMISSION TO FILE ADDITIONAL Signature Not Verified DOCUMENTS/FACTS/ANNEXURES Digitally signed by satish kumar yadav Date: 2023.05.13 IA No. 146431/2019 - PERMISSION TO FILE ADDITIONAL 12:43:58 IST Reason:
DOCUMENTS/FACTS/ANNEXURES IA No. 146426/2019 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) MA 2424/2019 in SLP(C) No. 9732/2014 (XI) IA No. 130967/2018 - APPLICATION FOR SUBSTITUTION 2 IA No. 130964/2018 - CLARIFICATION/DIRECTION IA No. 130969/2018 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 130965/2018 - EXEMPTION FROM FILING O.T.) MA 2416/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 130841/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 130849/2018 FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 130853/2018 IA No. 130849/2018 - APPLICATION FOR SUBSTITUTION IA No. 130841/2018 - CLARIFICATION/DIRECTION IA No. 130853/2018 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.) MA 2418/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 130899/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 130904/2018 FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 130905/2018 IA No. 130904/2018 - APPLICATION FOR SUBSTITUTION IA No. 130899/2018 - CLARIFICATION/DIRECTION IA No. 130905/2018 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.) MA 2412/2019 in SLP(C) No. 30610/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 130925/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 50870/2019 FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 50871/2019 IA No. 50870/2019 - APPLICATION FOR SUBSTITUTION IA No. 130925/2018 - CLARIFICATION/DIRECTION IA No. 50871/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.) MA 2413/2019 in SLP(C) No. 20397/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 130952/2018 FOR APPLICATION FOR SUBSTITUTION ON IA 130955/2018 FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA 130958/2018 IA No. 130955/2018 - APPLICATION FOR SUBSTITUTION IA No. 130952/2018 - CLARIFICATION/DIRECTION IA No. 130958/2018 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.) MA 2417/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 134771/2018 IA No. 134771/2018 - CLARIFICATION/DIRECTION) MA 2414/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR FOR CLARIFICATION/DIRECTION ON IA 134781/2018 IA No. 134781/2018 - CLARIFICATION/DIRECTION) MA 2423/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 134802/2018 IA No. 134802/2018 - CLARIFICATION/DIRECTION) MA 2422/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 134812/2018 IA No. 134812/2018 - CLARIFICATION/DIRECTION) 3 MA 2411/2019 in SLP(C) No. 23068-23070/2010 (XI) IA No. 134823/2018 - CLARIFICATION/DIRECTION) MA 2415/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 142179/2018 IA No. 142179/2018 - CLARIFICATION/DIRECTION) MA 2421/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 142198/2018 IA No. 142198/2018 - CLARIFICATION/DIRECTION) MA 2420/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 142221/2018 IA No. 142221/2018 - CLARIFICATION/DIRECTION) MA 2419/2019 in SLP(C) No. 25328-25360/2010 (XI) (FOR CLARIFICATION/DIRECTION ON IA 142238/2018 IA No. 142238/2018 - CLARIFICATION/DIRECTION) MA 274/2021 in SLP(C) No. 9732/2014 (XI) (FOR ADMISSION and IA No.100899/2020-EXEMPTION FROM FILING O.T. and IA No.100898/2020-APPROPRIATE ORDERS/DIRECTIONS IA No. 100898/2020 - APPROPRIATE ORDERS/DIRECTIONS IA No. 100899/2020 - EXEMPTION FROM FILING O.T.) Date : 12-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE J.B. PARDIWALA For Petitioner(s) Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Vimlesh Kr. Shukla, Sr. Adv. Mr. Shrivandit Mishra, Adv. Mr. Suraj, Adv.
For M/S. Anuradha & Associates, AOR Mr. Jitendra Mohan Sharma, Sr.Adv. Mr. Sheo Kumar Gupta, Adv. Mr. Shekhar Kumar, AOR Mr. Rachit Mittal, Adv.
Mr. Parish Mishra, Adv.
Mr. Adesh Srivastava, Adv. Mr. Sudhir Naagar, AOR For Respondent(s) Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR Mr. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Dr. Rajeev Sharma, AOR Mr. Prashant Sharma, Adv.4
Ms. Diksha Sharma, Adv.
Mr. Raghuvir Sharma, Adv. Mr. Vipin Kumar Sharma, Adv. Mr. Dharmendra Sharma, Adv. Ms. Devjani Deka Bharali, Adv. Ms. Meena Hassan, Adv.
UPON hearing the counsel the Court made the following O R D E R SLP(C)Nos.16774-16775/2021, D.No.32068/2019 and D.No.17010/2018
1. The application for permission to file the Special Leave Petition is allowed.
2. Delay condoned.
3. The applications for substitution are also allowed.
4. Leave granted.
5. List on 13.09.2023.
6. Meanwhile, pleadings may be completed.
MA 2424/2019 in SLP(C) No.9732/2014, MA 2416/2019 in SLP(C) No. 25328-25360/2010, MA 2418/2019 in SLP(C) No.25328-25360/2010, MA 2412/2019 in SLP(C) No.30610/2010, MA 2413/2019 in SLP(C) No. 20397/2010, MA 2417/2019 in SLP(C) No.25328-25360/2010, MA 2423/2019 in SLP(C) No.25328-25360/2010, MA 2422/2019 in SLP(C) No. 25328-25360/2010, MA 2411/2019 in SLP(C) No.23068-23070/2010, MA 2415/2019 in SLP(C) No.25328-25360/2010, MA 2421/2019 in SLP(C) No. 25328-25360/2010, MA 2420/2019 in SLP(C) No.25328-25360/2010, MA 2419/2019 in SLP(C) No.25328-25360/2010 and MA 274/2021 in SLP(C) No. 9732/2014
1. List on 13.09.2023.
2. Meanwhile, pleadings may be completed.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)