Bombay High Court
Marie Gold Realtors Private Limited vs Regus South Mumbai Business Centre ... on 3 September, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-32
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 9222 OF 2021
In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 9168 OF 2021
Marie Gold Realtors Private Limited ....PETITIONER
V/S
Regus South Mumbai Business Centre Private....RESPONDENT
Limited And 71 Ors WITH INTERIM APPLICATION LODGING NO. 23532 OF 2024 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 9168 OF 2021 Marie Gold Realtors Private Limited ....PETITIONER V/S Regus South Mumbai Business Centre Private....RESPONDENT Limited And 71 Ors CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 3rd September, 2024 Page 1/2 ::: Uploaded on - 04/09/2024 ::: Downloaded on - 04/09/2024 13:11:37 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 04/09/2024 ::: Downloaded on - 04/09/2024 13:11:37 :::