Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] State of Karnataka - Subsection Section 50(1)(iv) in Sri Sathya Sai University for Human Excellence Act, 2018 (iv)all contributions/donations made in this behalf by any other person or body which are not prohibited by any law for the time being in force.