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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Rehabilitation Council Of India Act, 1992

(1)When upon report by the Inspector or the Visitor it appears to the Council--
(a)that the courses of study and examination to be undergone in or the proficiency required from candidates at any examination held by any University or institution, or