Punjab-Haryana High Court
Vijender Singh vs Surinder Singh And Others on 31 August, 2012
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Civil Revision No. 2020 of 2012 (O&M)
Date of decision:- 31.08.2012
Vijender Singh
....Petitioner
Vs.
Surinder Singh and others
....Respondents
CORAM: HON'BLE MR. JUSTICE A.N. JINDAL
******
Present:- None.
A.N. JINDAL, J (ORAL)
This petition assails an order dated 16.02.2012 (Annexure P-2) passed by the Additional Civil Judge (Senior Division), Karnal, dismissing the application filed by the petitioner under Order 1 Rule 10 CPC.
No merits.
Dismissed.
(A.N.JINDAL)
August 31, 2012 JUDGE
ajp