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[Cites 0, Cited by 1] [Section 269(1)] [Section 269] [Entire Act]

State of Tamilnadu - Subsection

Section 269(1)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)that in any streets, portions of streets or localities specified in the notice, the construction of shops, warehouses, factories, huts or buildings of a specified architectural character or buildings destined for particular uses will not be allowed without the special permission of the Commissioner.