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Supreme Court - Daily Orders

Rajnee Abhinav Gupta @ Suhani Gupta vs Abhinav Naveen Gupta on 15 May, 2018

Bench: Arun Mishra, Uday Umesh Lalit

     ITEM NO.13                          COURT NO.9                  SECTION XVI-A

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)             No(s).   749/2018

     RAJNEE ABHINAV GUPTA @ SUHANI GUPTA                              Petitioner(s)

                                                VERSUS

     ABHINAV NAVEEN GUPTA                                             Respondent(s)

     (FOR ADMISSION and IA No.66883/2018-STAY APPLICATION and IA
     No.66886/2018-EXEMPTION FROM FILING O.T. )

     Date : 15-05-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)             Mr. Saurabh Jain, Adv.
                                   Ms. Isha Singh, Adv.
                                   Mr. Kaushik Poddar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

No ground to transfer the case is made out. Accordingly, the transfer petition is dismissed.

Pending application, if any, also stand disposed of.




     (NEELAM GULATI)                                               (JAGDISH CHANDER)
     COURT MASTER (SH)                                                BRANCH OFFICER




Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2018.05.15
16:37:19 IST
Reason: