Supreme Court - Daily Orders
Rajnee Abhinav Gupta @ Suhani Gupta vs Abhinav Naveen Gupta on 15 May, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.13 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 749/2018
RAJNEE ABHINAV GUPTA @ SUHANI GUPTA Petitioner(s)
VERSUS
ABHINAV NAVEEN GUPTA Respondent(s)
(FOR ADMISSION and IA No.66883/2018-STAY APPLICATION and IA
No.66886/2018-EXEMPTION FROM FILING O.T. )
Date : 15-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Saurabh Jain, Adv.
Ms. Isha Singh, Adv.
Mr. Kaushik Poddar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
No ground to transfer the case is made out. Accordingly, the transfer petition is dismissed.
Pending application, if any, also stand disposed of.
(NEELAM GULATI) (JAGDISH CHANDER)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2018.05.15
16:37:19 IST
Reason: