Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jammu-Kashmir - Subsection Section 8(1) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999 (1)The Governor of the State of Jammu and Kashmir shall by virtue of his office be the Chancellor of the University.
