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[Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act]

State of Punjab - Subsection

Section 13A(1)(vi) in The Punjab Land Improvement Schemes Act, 1963

(vi)the estimated amount to be recovered from each landowner, the rate of interest, the period within which such amount is recoverable and the number of instalments of recovery.