Section 88(2)(viii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 88(2)(viii) in The Income Tax Act, 1961

(viii)in a ten-year account or a fifteen-year account under the Post Office Savings Bank (Cumulative Time Deposits) Rules, 1959, as amended from time to time, where such sums are deposited in an account standing in the name of the persons specified in sub-section (4);

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Union of India - Subsection

Section 88(2)(viii) in The Income Tax Act, 1961