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State of Kerala - Section

Section 162B in Kerala Panchayat Raj Act, 1994

162B. Steering Committee.

(1)There, shall be a steering committee in every panchayat consisting of its President, Vice-President and the Chairman of standing committees and the President shall be the chairman of the said committee.
(2)The steering committee shall co-ordinate and monitor the functions of the standing committees and shall perform such other powers and functions as may be entrusted to it by the panchayat.]