Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 383 in The Coimbatore City Municipal Corporation Act, 1981 383. Period of licence. - Every licence granted under section 381 or section 383 shall expire at the end of the year for which it is granted.
