Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Gujarat - Subsection Section 72(2A) in The Gujarat Police Act, 1951 (2A)[ any person who contravenes any order made under sub-section (1) of section 63A;] [Clause (2A) was inserted by Bombay 20 of 1953, Section 8.]
