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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Tamilnadu - Subsection

Section 208(2)(f) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(f)to bring to the notice of the employer the hazards associated with the use, handling and maintenance of the equipment used during the course of the building and other construction work.