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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(b) in Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana Aur Viniyaman) Adhiniyam, 2001

(b)"Sponsoring Body" in relation to a University means-
(i)a society registered under the Madhya Pradesh Societies Registrikarau Adhiniyam, 1973 (No. 44 of 1973);
(ii)any Public Trust; or
(iii)a Company registered under Section 25 of the Companies Act, 1956 (No. 1 of 1956);