Himachal Pradesh High Court
Devender Singh & Ors. vs . Municipal Corporation & Ors. on 15 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Devender Singh & Ors. Vs. Municipal Corporation & Ors.
CWP No.7515 of 2021 .
15.03.2022 Present: Mr. Mukul Sood, Advocate, for the petitioners.
Mr. Naresh K. Gupta, Advocate, for respondent No.1.
Mr. Adarsh Sharma, Additional Advocate General, for respondents No.2 to 4-State.
Reply, as prayed for, be filed within further four weeks.
List thereafter.
r (Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
March 15, 2022 Judge
R.Atal/Mukesh
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