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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(11) in Telangana State District Mineral Foundation (Trust) Rules, 2015

11.2The annual plan shall include the type and quantum of developmental schemes/ works for which the Trust Fund shall be used. Such developmental schemes/works shall be implemented within a defined time frame for the welfare of persons in the affected areas.