Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(1) in Maharashtra Homoeopathic Practitioners' Act, 1960 (1)The State Government may by notification in the Official Gazette and subject to be the condition of previous publication make rules to carry out the purposes of this Act.
