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Madras High Court

V.S.Gayathiri vs National Testing Agency (Government ... on 4 December, 2020

Author: N.Anand Venkatesh

Bench: N.Anand Venkatesh

                                                                         W.P.No.17849 of 2020

                           IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                            DATED :04.12.2020

                                                  CORAM

                          THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                           W.P.No.17849 of 2020
                                                   and
                                          W.M.P.No.22137 of 2020


                V.S.Gayathiri,
                No.1, Reliance Garden Trichy Road,
                Singanallur,
                Coimbatore 641 005.                                   ... Petitioner
                                                     Vs.

                1 National Testing agency (Government Agency)
                  Rep. by its Governing Body
                  IITK Outreach Centre C 20 1A / 8 C Block
                  Phase 2 Industrial Area Sector 62 Noida
                  Uttar Pradesh

                2 Associate Dean for Graduate
                  Medical education (ADGME) NEET 2020-3rd Floor
                  Nirman Bhavan, New Delhi 110 001

                3 The National Medical Commission
                  Rep. by its Chariperson
                  Sector 8 Pocket
                  14 Phase - 1 Dwarka New Delhi 110 077

                4 The Selection Committee
                  Directorate of Medical Education Kilpauk
                  Chennai 10                                          ... Respondents

                Prayer: This Petition filed under Article 226 of the Constitution of India for
http://www.judis.nic.in
                issuance of Writ of Mandamus directing the Respondents to change the category
                of the petitioner from U.R to O.B.C in her Application No. 200410468383 and
                                                                               W.P.No.17849 of 2020

                consequently direct the Respondents to issue a certificate according to the
                Eligibility category of the petitioner.


                                      For Petitioner      : Mr.K.Selvaraj



                                                       ORDER

The issue involved in this Writ Petition is squarely covered by the earlier order passed by this Court in a batch of Writ Petitions in W.P.Nos.16679, 15942, 16000, 16296, 16398, 16578 and 16582 of 2020 on 30.11.2020.

2.Accordingly this Writ Petition is dismissed. Consequently connected Miscellaneous Petition is also closed. No costs.

04.12.2020 Index :Yes/No Internet:Yes/No sai Note: Issue order copy today (04.12.2020).

http://www.judis.nic.in W.P.No.17849 of 2020 To 1 National Testing agency (Government Agency) Rep. by its Governing Body IITK Outreach Centre C 20 1A / 8 C Block Phase 2 Industrial Area Sector 62 Noida Uttar Pradesh 2 Associate Dean for Graduate Medical education (ADGME) NEET 2020-3rd Floor Nirman Bhavan, New Delhi 110 001 3 The National Medical Commission Rep. by its Chariperson Sector 8 Pocket 14 Phase - 1 Dwarka New Delhi 110 077 4 The Selection Committee Directorate of Medical Education Kilpauk Chennai 10 http://www.judis.nic.in W.P.No.17849 of 2020 N.ANAND VENKATESH,J.

sai W.P.No.17849 of 2020 and W.M.P.No.22137 of 2020 http://www.judis.nic.in Dated: 04.12.2020