Punjab-Haryana High Court
Ratti Ram And Others vs Haryana State on 4 August, 2014
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 2197 of 1994
Date of Decision: August 4th, 2014.
Ratti Ram and others
... Appellants.
Vs.
Haryana State
... Respondent
CORAM: HON'BLE MR. JUSTICE DR. BHARAT BHUSHAN PARSOON
Argued by: Mr. Ajay Jain, Advocate for the appellants.
Mr. Rajiv Kwatra, Sr. DAG, Haryana, for the respondent-State.
***
Dr. Bharat Bhushan Parsoon, J.
For orders, see judgment of even date passed in RFA No. 2196 of 1994 titled Prabhu Dayal and others Vs. Haryana Government and others.
(Dr. Bharat Bhushan Parsoon) th August 4 , 2014 Judge Amit Rana AMIT RANA 2014.08.07 11:22 I attest to the accuracy and integrity of this document