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Calcutta High Court

Carnation Industries Ltd vs Shipping Corpn.Of India on 5 December, 2025

ORDER SHEET                                                             OD 39


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                 CS/247/2000
                          CARNATION INDUSTRIES LTD.
                                      VS
                           SHIPPING CORPN.OF INDIA


     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 5th December, 2025.

The Court :- None appeared to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.) JM