Patna High Court - Orders
The State Of Bihar & Ors vs Sri Bhagwan Singh on 24 August, 2012
Bench: Chief Justice, Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.529 of 2012
In
Civil Writ Jurisdiction Case No. 6952 of 2004
With
Interlocutory Application No. 2646 of 2012
In
Letters Patent Appeal No.529 of 2012
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The State of Bihar & Ors.
... .... Appellant/s
Versus
Sri Bhagwan Singh
..... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Sanjay Prakash Verma, AC to GA 3
For the Respondent/s : -----
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
8. 24-08-2012Re. Letters Patent Appeal No. 529 of 2012.
Issue notice to the respondent, to be made returnable on 12th October 2012.
Notice will be served through Court process. Requisites will be filed within one week from today.
Re. Interlocutory Application No. 2646 of 2012 Issue notice to the respondent, to be made returnable on 12th October 2012.
Notice will be served through Court process. Requisites will be filed within one week from today.
Patna High Court LPA No.529 of 2012 (8) dt.24-08-2012 2Pending the Appeal, there shall be ad interim stay of operation and implementation of the impugned order dated 2nd February 2011 made by the learned Single Judge in C.W.J.C No. 6952 of 2004.
(R.M. Doshit, CJ) (Vikash Jain, J) Prakash/-