Section 29(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(3)An Adhyaksha or [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f 20.08.2007).], removed from his office under this section, shall not be eligible for election as Adhyaksha or [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).] for a period of three years from the date of his removal.
