Section 40(1)(c) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(c)[ the use of position or influence directly or indirectly to secure employment for any relative in the Panchayat or any action for extending any pecuniary benefits to any relative, such as giving out any type of lease, getting any work done through them in the Panchayat by an office-bearer of Panchayat. [Inserted by M.P. Act No. 2 of 1997 (w.e.f. 7-1-1997).]