Calcutta High Court (Appellete Side)
Essel Mining & Industries Ltd vs Union Of India on 17 November, 2014
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
1 17.11.2014275
b.r W.P. No. 29101 (W) of 2014 Essel Mining & Industries Ltd.
-vs-
Union of India Mr. Kishore Datta, Mr. Soumya Majumder, Mr. Amitava Mitra, Ms. Dolon Dasgupta, Ms. Sumita Shaw, Mr. Snehasish Sen, ..... for the petitioner.
Mr. Animesh Kanti Ghoshal,Sr.Adv. Ms. Tanusri Chanda, ........ for the South-Eastern Railway.
Mr. Kishore Datta, learned counsel appearing for the writ petitioner.
Mr. Animesh Kanti Ghoshal, learned counsel appearing for the South-
Eastern Railway.
Let the matter appear after ten days.
(Ashoke Kumar Dasadhikari, J)