Himachal Pradesh High Court
Dr. Arun Singh Thakur vs . State Of H.P. And Ors. on 4 March, 2022
Bench: Sabina, Satyen Vaidya
Dr. Arun Singh Thakur vs. State of H.P. and Ors.
LPA No.112 of 2021 .
04.03.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Chauhan, Advocate, for the appellant.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No.1 and 2/State.
Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for respondent No.3.
adjournment.
Learned counsel for the appellant requests for an List again on 30.5.2022.
( Sabina )
Judge
( Satyen Vaidya )
March 4, 2022 (KS) Judge
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