Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Odisha - Subsection

Section 90(1)(f) in The Bihar and Orissa Excise Act, 1915

(f)the making of tari-producing trees in areas notified under Section 14, Sub-section (1), and the maintenance of such marks;