Calcutta High Court (Appellete Side)
M/S. Bma Stainless Limited & Anr vs The State Of West Bengal & Ors on 15 June, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 15 15.06.18
. M.A.T. 1437 of 2017 ab M/s. BMA Stainless Limited & Anr.
Vs The State of West Bengal & Ors.
Let this matter appear in the combined monthly list of July, 2018.
(Aniruddha Bose, J.) (Amitabha Chatterjee,J.)