Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(a) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(a)refining, processing, storage, transportation and distribution of petroleum, petroleum products and natural gas by the entities;