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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(b) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

(b)Annual hike. - A "Government Services Assistant" shall be entitled to an annual hike of 3% on his/her consolidated remuneration on the last day of a calendar year with effect from 1st January, of the following year.