Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(1)(iii) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(iii)the amount of subscriptions and interest thereon standing to the credit of the subscriber in the Fund: