Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(d) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1990 (d)"current rent" means the whole of the rent due for the fasli year commencing on the 1st day of July 1989 and ending with the 30th day of June 1990;
