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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(h) in The Rajasthan Administrative Service Rules, 1954

(h)Deleted.
(i)"Government and State" mean respectively, the Government of Rajasthan and the State of Rajasthan;
(ii)"Special Secretary" means the Special Secretary to the Government in Department of Personnel;