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[Cites 0, Cited by 2] [Entire Act]

State of Kerala - Section

Section 16 in Calicut University Act, 1975

16. Authorities of the University.

- the following shall be the authorities of the University, namely:-
(i)the Senate;
(ii)the Syndicate;
(iii)the Academic Council;
(iv)the Faculties;
(v)the Boards of studies;
(vi)the Student's Council;
(vii)the Finance Committee; and
(viii)such other boards or bodies of the University as may be declared by the Statutes to be authorities of the University