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Union of India - Section

Section 9 in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003

9. Salaries.

- (i) The Chairman shall be paid a salary of Rs. 26,000/- (fixed) per Month.
(ii)The Member shall be paid a salary of Rs. 22,400-525-24,500/- per month.
[Inserted by Notification No. G.S.R. 174(E), dated 5.3.2015 (w.e.f. 23.6.2003)][Substituted by Notification No. G.S.R. 774(E), dated 9.10.2015 (w.e.f. 23.6.2003).][Substituted by Notification No. G.S.R. 774(E), dated 9.10.2015 (w.e.f. 23.6.2003).][Substituted by Notification No. G.S.R. 774(E), dated 9.10.2015 (w.e.f. 23.6.2003).]