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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(f) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(f)Such other experts or persons not exceeding three in number with relevant experience that the Procuring Entity or the Government by general or specific order may include.