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[Cites 0, Cited by 2] [Section 98] [Entire Act]

State of Punjab - Subsection

Section 98(b) in The Punjab Land Revenue Act, 1887

(b)revenue due to the Government on account of pasture or other natural products of land, or on account of mills, fisheries or natural products of water, or on account of other rights described in section 41 or section 42 in cases in which the revenue so due has not been included in the assessment of an estate;