Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4th(3)] [Section 4th] [Entire Act] State of Andhra Pradesh - Subsection Section 4th(3)(c) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli (c)amendment and maintenance of Record of Rights.