Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 57 in Assam Prisons Act, 2013 57. Books. - Every prison shall have a library for the use of all categories of inmates, which shall be stocked, as far as practicable, with both instructional and recreational books, and the inmates shall be encouraged to make full use of it.
