Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Maharashtra - Subsection Section 30(1A) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (1A)[ * * * * * * *] [[Sub-section (1-A) was deleted by the Maharashtra 14 of 2003, Section 8(b), (w.e.f. 3.3.2003).Deleted sub-section (1A) reads as follows:-
